Himachal Pradesh High Court
Union Of India & Another vs . Ms. Bindeshwari Negi on 2 January, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
.
Union of India & another Vs. Ms. Bindeshwari Negi RSA No.571 of 2009 02.01.2023 Present: Mr. Lokender Paul Thakur, Senior Penal Counsel, for the appellants.
M/s Baldev Negi and Pushpinder Jaswal, Additional Advocates General, for the respondentÂState.
As prayed for, list after the ensuing winter vacation.
(Ajay Mohan Goel) Judge January 02, 2023 (Rishi) ::: Downloaded on - 02/01/2023 20:33:55 :::CIS