Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1227] [Entire Act] Union of India - Section Section 82 in The Indian Penal Code, 1860 82. Act of a child under seven years of age.— Nothing is an offence which is done by a child under seven years of age.
