Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 50 in Paradip Port Rules, 1966 50. Vessels to be moored before working cargo - Goods shall not be loaded into or unloaded from a vessel in the port until the vessel has been moored at her allotted berth.
