Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

National Aluminium Company Ltd. vs Subhash Infra Engineers Pvt. Ltd And Anr on 5 May, 2017

      ITEM NO.86                         REGISTRAR COURT. 2                SECTION IVB

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR.SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C) No(s).                  5610/2017

      NATIONAL ALUMINIUM COMPANY LTD.                                    Petitioner(s)

                                                    VERSUS

      SUBHASH INFRA ENGINEERS PVT. LTD. AND ANR.                         Respondent(s)

      (with interim relief and office report)


      Date : 05/05/2017 This petition was called on for hearing today.


      For Petitioner(s)
                                         Mr. Farrukh Rasheed,Adv.


      For Respondent(s)                  Mr.Vibhuti Sushant Gupta,Adv.
                                         Dr. Kailash Chand,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The respondent No.1 has already filed the counter affidavit.

Service of notice is complete on the respondent No.2, but no one has entered appearance on his behalf. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

(SANJAY PARIHAR) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.05.06 09:54:49 TLT Reason: