Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 270] [Entire Act] State of Kerala - Subsection Section 270(2) in Kerala Panchayat Raj Act, 1994 (2)Every application for registration in respect of a private hospital to private paramedical institution or for the renewal of the registration shall contain such particulars and shall be accompanied by such fees as may be prescribed.
