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NCT Delhi - Section

Section 95 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

95. Preparation of Balance and administrative report.

(1)At the end of every year/a marketing committee shall draw up its final accounts of receipts and expenditure and a balance sheet of its assets and liabilities and prepare an annual administrative report in such manner and in such Form as may be prescribed.
(2)Copies of accounts, balance sheet and administrative report referred to in sub-section (1) shall be submitted to the Board and the Director by such time as may be prescribed.