Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 110 in The Calcutta Port Rules, 1943

110. Bunkering with petroleum.

- No vessel shall bunker with petroleum from any boat or barge between sunset and sunrise. Between sunrise and sunset bunkering of vessels with petroleum from any boat or barge will be permitted
(a)at moorings in the stream,
(b)at the jetties, and
(c)in the Docks, if the Dock Master is satisfied that the flashing-point of the petroleum is not below 150 °F.1