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Greater Bengaluru City Corporation -

Section 1 in Rai Technology University, Bangalore Act, 2012

1. Short title, extent and commencement.

(1)This Act may be called the Rai Technology University Bangalore Act, 2012.
(2)It extends to the whole of the State of Karnataka
(3)It shall come into force on such date as the State Government may, by notification in the official Gazette, appoint.