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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)In case the application for renewal is submitted beyond the period mentioned under sub-rule (3) above but before the expiry date, such application shall be accompanied by stipulated license fee along with a late fee the application for renewal is submitted after expiry date, such application amounting to ten percent of the License fee for each day of delay of submission of application.