Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jharkhand - Subsection Section 79(13) in Bihar Education Code, 1961 (13)to sanction expenditure on books and publications within the limit of the budget grants for the purpose and in any other item of special contingencies (or on field allowance) up to Rs. 100 at a time subject to the existence of budget provision;
