Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 3 in The Registration (West Bengal Amendment) Act, 1986 3. Insertion of new Part XIIIBB in Act 16 of 1908. - In the principal Act, after Part XIIIB, the following Part shall be inserted :-"Part XIIIBB Of Copy-Writers
