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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(d) in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

(d)the Standard of construction and maintenance of the crèches shall be such as may be specified in this behalf by the Labour Commissioner, West Bengal ;