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State of Odisha - Section

Section 88 in Orissa State Financial Corporation (Staff) Regulations, 1975

88. Pay during sick and special leave.

- Sick an special leave shall be on half average pay subject to the maximum of Rs. 500.00 per month and such pay shall be reduced (unless the Board sanction otherwise) to one quarter of average pay after twelve months in the case of sick leave and six months in the case of special leave provided that where an employee has served the Corporation for at least a period of five years he/she may if he/she so request, be permitted to avail himself/herself of sick leave on average pay upto a maximum period of six months during the full period of his/her service, such leave on average pay being entered as twice the amount of leave taken in his/her sick leave account.