(H)in section 86,-(i)in sub-section (1A), in clause (i), for the words "by notification in the Official Gazette", the words "by order" shall be substituted;(ii)in sub-section (6A), in clause (a), the words "for grant of stay or" shall be omitted;(I)in section 87, in clause (c), the following proviso shall be inserted, namely:-
