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Madhya Pradesh High Court

Devendra Jain vs Bhanwandas on 1 March, 2016

CRR-2649-2014

(DEVENDRA JAIN Vs BHANWANDAS)
01-03-2016

Shri Abbishek 13am}, (301111881 for the petitiener. Learned counsel fer the petitianers prays for and. is granted Emir weekg' time to argue an admissien.

(C V SIRPURKAR) JUDGE