Madhya Pradesh High Court
Devendra Jain vs Bhanwandas on 1 March, 2016
CRR-2649-2014 (DEVENDRA JAIN Vs BHANWANDAS) 01-03-2016
Shri Abbishek 13am}, (301111881 for the petitiener. Learned counsel fer the petitianers prays for and. is granted Emir weekg' time to argue an admissien.
(C V SIRPURKAR) JUDGE