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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(b) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(b)the manner of appointment of Pro-Vice-Chancellor, Directors, Registrar, Examination Controller, the Finance Officer and other officers, the emoluments and other conditions of their service and the powers and function that may be exercised and performed by each of such officer;