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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1)(a) in Panjab District Boards Act, 1883

(a)the number of persons employed by a board under this section, or the remuneration assigned by the board to those persons, or to any of them, is excessive, or (b) any such person is unfit for his employment, the board shall, on the requirement of the Deputy Commissioner, reduce the number, or remuneration, of those persons, or, as the -case may be, dismiss the unfit person.