Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act] State of Gujarat - Subsection Section 95(1)(vii) in Gujarat Public Trusts Act, 2011 (vii)the return showing the number of applications received for seeking permissions to file suits and the number of applications decided during the quarter.