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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Puducherry - Subsection

Section 76(2)(d) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(d)the manner or service of a copy of the final statement under section 11 or section 13;