Section 31(1) in The Dr. Babasaheb Ambedkar Technological University Act, 1989
(1)There may be a Board of Studies for every subject or group of subjects as may be prescribed under the Statutes. The Board may consist of,-(a)the Head of the University school of studies concerned;(b)the Head of the University department or the departments in recognised and conducted institutions in the particular subject, if any;(c)one person who has specialised knowledge of the sub] nominated by the Vice-Chancellor; and(d)one person who has specialised knowledge of the subject, nominated by the Vice-Chancellor; and(e)two technologists, to be co-opted by the Board from amongst the teachers who are not the Heads of University departments or departments in recognised and conducted institutions.
