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State of West Bengal - Section

Section 134 in Kolkata Municipal Corporation Building Rules, 2009

134. Quality of materials and workmanship.

- All materials and workmanship shall be of good quality conforming generally to the accepted standards of the Public Works Departments of the Government of West Bengal or Indian Standard Specifications as included in Part V Building Materials and Part VII on Construction Practices and Safety, of the latest edition of the National Building Code of India.