Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 7 January, 2022
Bench: L. Nageswara Rao, Hrishikesh Roy
ITEM NO.24 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 265/2021 in MA 2252/2020 in W.P.(C) No. 640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Respondent(s)
(FOR ADMISSION )
Date : 07-01-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. K K Venugopal, LD AG
Mr. Tushar Mehta, LD SG
Mr. Maninder Singh, Sr.Adv
Mr. A.K. Behera, Sr. Adv.
Mr. V.K. Verma, AOR
Mr. Pradeep Dhaiya, Adv.
Mr. Tarun Verma, Adv
Mr. Chinmayee Chandra, Adv
Mr. Kanu Agrawal, Adv
Mr. Ankur Talwar, Adv
Mr. Shyam Gopal, Adv
Mr. Siddhant Kohli, Adv
For Respondent(s)
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 28.02.2022.
Signature Not Verified(ROHIT KUMAR VERMA) Digitally signed by DEEPAK SINGH Date: 2022.01.12 (ANAND PRAKASH) SENIOR PERSONAL ASSISTANT (SH) 15:58:31 IST Reason: BRANCH OFFICER