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Supreme Court - Daily Orders

Engineers India Ltd. vs Tema India Ltd. on 7 September, 2016

      ITEM NO.82                         REGISTRAR COURT. 2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

      Petition(s) for Special Leave to Appeal (C)                  No(s).   11478/2016

      ENGINEERS INDIA LTD                                                Petitioner(s)

                                                    VERSUS

      TEMA INDIA LTD                                                     Respondent(s)


      Date : 07/09/2016 This petition was called on for hearing today.


      For Petitioner(s)                  Ms.Reena Choudhary,Adv.
                                         Mr.Rohan Batra,Adv.
                                         Mr. S. S. Shroff,Adv.


      For Respondent(s)                  Mr.Hasan Murtaza,Adv.
                                         Mr. Shiv Kumar Suri,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks time as last chance is given to the sole respondent to file the counter affidavit.

List the matter again on 21.10.2016.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.09.08 15:12:41 TLT Reason: