Supreme Court - Daily Orders
Engineers India Ltd. vs Tema India Ltd. on 7 September, 2016
ITEM NO.82 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 11478/2016
ENGINEERS INDIA LTD Petitioner(s)
VERSUS
TEMA INDIA LTD Respondent(s)
Date : 07/09/2016 This petition was called on for hearing today.
For Petitioner(s) Ms.Reena Choudhary,Adv.
Mr.Rohan Batra,Adv.
Mr. S. S. Shroff,Adv.
For Respondent(s) Mr.Hasan Murtaza,Adv.
Mr. Shiv Kumar Suri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time as last chance is given to the sole respondent to file the counter affidavit.
List the matter again on 21.10.2016.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.09.08 15:12:41 TLT Reason: