Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 1 in The Bombay Rents, Hotel and Lodging House Rates Control Rules, 1948

1. Title.

- These rules may be called the Bombay Rent, Hotel and Lodging House Rates Control Rules, 1948.