Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act] State of Andhra Pradesh - Subsection Section 21(8)(b) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995 (b)exercise such due care, diligence and skill as a reasonably prudent person would exercise in similar circumstances.