Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000

(1)Subject to other provisions of this Act, an appeal against any order of the prescribed authority, shall lie to the appellate authority.