Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 53 in Maharashtra Police Act 53. District Magistrate to discharge function under orders of State Government. The District Magistrate, shall discharge his functions under sections 51 and 52 subject to any general or special orders of the State Government in this behalf.
