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Kerala High Court

Unknown vs Appellant/Petitioner on 9 April, 2021

Bench: A.Muhamed Mustaque, Kauser Edappagath

Mat.Appeal 704/2020                              1/2



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             Present:
                THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
                  THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

                        Friday,the 9th day of April 2021/19th Chaithra, 1943
            For information       purpose only
                      Mat.Appeal No.704/2020
Against OP No.884/2017 of the FAMILY COURT,KOZHIKODE
APPELLANT/PETITIONER
    PRAVEEN,AGED 43 YEARS
    S/O. LATE PATHMANABHAN, SREEPATHMAM, THAYYULLATHIL HOUSE,
    POOKKOM, PANOOR P.O. KANNUR 673 303.
BY ADVOCATES C.A.CHACKO, SHRI.ALEKH THOMAS, C.M.CHARISMA
RESPONDENT/RESPONDENTS 1&2:
        1.SOUMYA,
        D/O. SADANANDAN, AGED 37 YEARS,SREE VALSAM, PUTHUSSERIKKANDI
        PARAMBU P.O. PUTHIYANGADI, PAVANGAD, KOZHIKODE 673 021.

    2.SOBHANA,W/O. SADANANDA PANICKER, AGED 73 YEARS,SREE VALSAM,
    PUTHUSSERIKKANDI PARAMBU P.O. PUTHIYANGADI, PAVANGAD,
    KOZHIKODE 673 021.
BY ADVOCATES R.LAKSHMI NARAYAN, R.RANJANIE,

  This Matrimonial Appeal having come up for orders on 09/04/2021 the court on the same
day passed the following:
 Mat.Appeal 704/2020                     2/2




          A.MUHAMED MUSTAQUE & DR. KAUSER EDAPPAGATH, JJ.

-------------------------------------------------

Mat.Appeal No.704 of 2020

------------------------------------------------- Dated this the 9th day of April 2021 For information O R D purpose ER only A.Muhamed Mustaque, Judge We interacted with the parties. We find there is an element of settlement. Of course, they could not arrive at a settlement for the time being. In the meanwhile, father is permitted to interact with the child on 15/4/2021 at the premises of the Family Court, Kozhikode between 10 a.m. to 5 p.m. We also permit him to contact the child through WhatsApp on every Wednesdays and Saturdays between 7 p.m. to 7 p.m. While the father is interacting with the child and mother, relatives are not permitted to be in the company of them or hear them interacting.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE Sd/-

DR. KAUSER EDAPPAGATH, JUDGE ms /true copy/ Sd/-

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