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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2)(c) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(c)the time and place for presenting the tenders allowing a period of at least 10 days from the date of publication of the notice at the office of the Panchayat or in case failing under clause (b) and (c) of sub-rule (1) from the appearance date of the first advertisement in the newspaper;