Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(53)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(53)(iii) in New Town Kolkata Planning Area (Building) Rules, 2014 (iii)"green open space" means an area open to sky and left uncovered so that greenery can grow as well as surface water can percolate underground;