Calcutta High Court
Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors on 5 May, 2025
O-9
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IA NO. GA/14/2025
In CS/12/2009
NARENDRA KUMAR BERLIA AND ORS
VS
OM PRAKASH BERLIA AND ORS.
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 5th May, 2025.
Appearance:
Mr. Ratul Das, Adv.
...for plaintiffs Mr. Shiv Ratan Kakrania, Adv.
Mr. Sagnik Mukherjee, Adv.
...for defendant no. 1 and 2 Mr. Syed. E. Huda, Adv.
Mr. Varun Kedia, Adv.
...for defendant no. 15 Ms. Shreya Trivedi, Adv.
...for defendant no. 16 The Court: Learned Advocate for the plaintiffs and learned advocate for the defendant nos. 1 and 2 and learned advocate for defendant no. 15 and learned advocate for defendant no. 16 are present.
It appears that this matter was taken up by me while sitting in the Division Bench against the interlocutory order of refusal to pass injunction and the said appeal was also disposed of while sitting in the Division Bench. 2
Thus, I am of the view this Bench should not take up this matter. Thus, this matter stands released from this Bench.
Let the matter be placed before the Hon'ble The Chief Justice for necessary assignment.
(BISWAROOP CHOWDHURY, J.) gb