Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4) in The Rajasthan Brewery Rules, 1972

(4)He shall, at least two hours before the hour entered for brewing, enter the time when all the worts will be drawn off the grains in the mashtun.