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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in North-Eastern Hill University Act, 1973

(2)The headquarters of the University shall be at Shillong and it shall have campuses in the [State of Meghalaya] [Substituted for the words 'States of Meghalaya and Nagaland' by Nagaland University Act (35 of 1989)(6-9-94) ] it may also establish campuses at such other places within its jurisdiction as it may deem fit.