Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 31 in The Delhi Medical Council Act, 1997 31. Code of Conduct and Ethics. - The Council shall follow the conduct and code of medical ethics as prescribed by the Medical Council of India from time to time.
