Himachal Pradesh High Court
Anup Chandra Sud vs . Yatish Chandra Sud on 28 June, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Anup Chandra Sud vs. Yatish Chandra Sud .
Civil Suit No.40 of 2018 28.06.2022 Present Mr. G.D.Verma, Senior Advocate with Mr. B.C.Verma and Mr. Vivek Sharma, Advocates, for the plaintiff.
Mr. Neeraj Gupta, Senior Advocate with Mr. Ajeet Pal Singh Jaswal, Advocate, for the defendants.
OMP No.134 of 2020 r Mr. G.D.Verma, learned Senior counsel representing the non-applicant-plaintiff, has completed his arguments. Mr. Neeraj Gupta, learned Senior counsel representing the applicants/defendants, prays for and is granted two weeks' time to go through the record. Prayer allowed as not opposed.
List on 13.07.2022.
OMP No.335 of 2019List for consideration on 13.07.2022.
(Sandeep Sharma) Judge 28th June, 2022 (shankar) ::: Downloaded on - 28/06/2022 20:07:55 :::CIS