Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 48 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

48. Deputy Superintendent is a gazetted Officer.

- The Deputy Superintendent shall be a gazetted Officer.