Himachal Pradesh High Court
State Of H.P. & Anr. vs Atul Pundir & Ors. on 9 March, 2022
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
State of H.P. & Anr. Versus Atul Pundir & Ors.
Rev. Pet. No.105 of 2022 .
09.03.2022 Present: Mr. Vinod Thakur, Additional Advocate General, for the petitioners.
Issue notice to the respondents, returnable for 13.04.2022, on taking steps within a week.
List on 13.04.2022.
r to (Tarlok Singh Chauhan)
Judge
(Jyotsna Rewal Dua)
March 09, 2022 Judge
R.Atal/Mukesh
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