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Himachal Pradesh High Court

State Of H.P. & Anr. vs Atul Pundir & Ors. on 9 March, 2022

Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

State of H.P. & Anr. Versus Atul Pundir & Ors.

Rev. Pet. No.105 of 2022 .

09.03.2022 Present: Mr. Vinod Thakur, Additional Advocate General, for the petitioners.

Issue notice to the respondents, returnable for 13.04.2022, on taking steps within a week.

List on 13.04.2022.



                           r          to           (Tarlok Singh Chauhan)
                                                           Judge

                                                    (Jyotsna Rewal Dua)
             March 09, 2022                                Judge
               R.Atal/Mukesh








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