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Kerala High Court

Babu.N vs Rajesh Bansal on 22 March, 2019

Bench: Hrishikesh Roy, A.K.Jayasankaran Nambiar

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT

                  THE HONOURABLE THE CHIEF JUSTICE MR.HRISHIKESH ROY

                                               &

                  THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                 FRIDAY, THE 22ND DAY OF MARCH 2019 / 1ST CHAITHRA, 1941

                         Con.Case(C)No.641 of 2019 IN WP(C)7288/2015

         AGAINST THE JUDGMENT IN WP(C)7288/2015 of HIGH COURT DATED 12.10.2018

PETITIONERS/PETITIONERS 1, 17, 25, 34, 38, 39, 42, 50, 63, 91, 126, 132, 133, 152, 164 AND 173:

         1     BABU.N, AGED 59 YEARS, S/O. NARAYANAN, MANAGER GR. IV, EMPLOYEE CODE -
               1142, KERALA STATE FINANCIAL ENTERPRISES LIMITED, ILLATHU VELI,
               PATTANAKKAD P.O, CHERTHALA

         2     CHARLEY T J, AGED 59 YEARS, S/O. JOHN T.V, ASSISTANT MANAGER, EMPLOYEE
               CODE - 1428, KERALA STATE FINANCIAL ENTERPRISES LIMITED, THONDAYIL,
               44/1100, POTTAKUZHY ROAD, POTTAKUZHY, KALOOR, KOCHI P.O

         3     VINU K F, AGED 36 YEARS, S/O. FRANCIS K J, SENIOR ASSISTANT, EMPLOYEE CODE
               - 6666, KERALA STATE FINANCIAL ENTERPRISES LIMITED, KANJITHARA HOUSE,
               KARUMBARATHU, GOTHARATH P.O, ERNAKULAM - 683 516

         4     RETNAMMA T. P., AGED 59 YEARS, D/O. THAMI K. A., ASSISTANT MANAGER,
               EMPLOYEE CODE - 1630, KERALA STATE FINANCIAL ENTERPRISES LIMITED,
               MUTHIRANPARAMBIL HOUSE, PUTHENVELIKKARA P.O

         5     SNEHALATHA K.K, AGED 58 YEARS, D/O.K.C.KANNAN, MANAGER GR.III (EMPLOYEE
               CODE:1316), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED, VATTAKKATTU
               HOUSE, KUZHUPILLY, AYYAMPILLY.P.O.

         6     SOODATHBI P.M, AGED 58 YEARS S/O.MOHAMED P.A, DEPUTY MANAGER
               (EMPLOYEE CODE:770), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
               CHERUVALLYKUDY HOUSE, METHALA.P.O., KODUNGALLUR, THRISSUR.

         7     NOORJAHAN BEEVI, AGED 58 YEARS, D/O.LATE S.MUHAMMED MAIDEEN, SPECIAL
               GRADE ASST. (EMPLOYEE CODE:1389), THE KERALA STATE FINANCIAL ENTERPRISES
               LIMITED, OOTTATHENGUNGAL HOUSE,
               KEDAMANGALAM, NORTH APRaM.P.O., ERNAKULAM. 683 513.

         8     GEETHA ASOKAN T.S, AGED 61 YEARS, D/O.T.V.SUBRAMANIAN, HIGHER GRADE
               OFFICE ATTENDANT (EMPLOYEE CODE:3664), THE KERALA STATE FINANCIAL
               ENTERPRISES LIMITED, PULIKKAPARAMBU, MANNAM.P.O., THALAPPILLY.

         9     SEBI T.O AGED 59 YEARS, D/O.OUSEPH KUTTY, IAD-TSR-1, (EMPLOYEE CODE:3650),
               THE KERALA STATE FINANCIAL ENTERPRISES LIMITED, THANNIPILLY HOUSE,
               PARUTHARA IX269, MANNAM.P.O., ERNAKULAM.683 520.
 Con.Case(C)No.641 of 2019
                                           :   2   :



           10    SOMANATHAN A.N, AGED 59 YEARS S/O.A S N NAMBEESAN, CHIEF MANAGER,
                 EMPLOYEE CODE:784, THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
                 ARIKKARA HOUSE, POOTHOLE, TRISSUR-4.

           11    VILASINI K.V, AGED 59 YEARS, W/O.KARTHIKEYAN G, DEPUTY MANAGER,
                 (EMPLOYEE CODE:2218), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
                 VALLEVELI, CMC-25, CHERTHALA.P.O., ALAPPUZHA-688 524.

           12    SUBHA T.P., AGED 60 YEARS, D/O.PADMANABHAN N.K, DEPUTY MANAGER,
                 (EMPLOYEE CODE:1795), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
                 PUTTINGAL HOUSE, UNICHIRA, CHANGAMPUZHA NAGAR.P.O., ERNAKULAM-682 033.

           13    RAJENDRAN O.N, AGED 55 YEARS, S/O.NARAYANANKUTTY O.V, MANAGER GRADE III,
                 (EMPLOYEE CODE:1693), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
                 ODASSERY HOUSE, KANNAKULANGARA, KOORKANCHERY P.O, THRISSUR, PIN - 680
                 007.

           14    ABDUL RAVOOF V.K, AGED 60 YEARS, S/O.KOCHUNNI, DESPATCH ASSISTANT,
                 (EMPLOYEE CODE:2361), THE KERALA STATE FINANCIAL ENTERPRISES,
                 VELEEPARAMBIL HOUSE, NETTOOR.P.O., ERNAKULAM.

           15    RAGINI B, AGED 60 YEARS, D/O.NANU, ASSISTANT MANAGER, (EMPLOYEE
                 CODE:2230), KERALA STATE FINANCIAL ENTERPRISES LIMITED, KAUSTHUBHAM,
                 PUNNAPRA.P.O., ALAPPUZHA-688 004.

                 BY ADVS.
                        SRI.S.M.PREM
                        SRI.H.NARAYANAN
                        SRI.P.RAMACHANDRAN (PALAKKAD)

RESPONDENTS:

RAJESH BANSAL, ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER, HEAD QUARTERS (PENSION), EMPLOYEES' PROVIDENT FUND ORGANISATION, (MINISTRY OF LABOUR AND EMPLOYMENT, GOVERNMENT OF INDIA) BHAVISHYA NIDHI BHAVWAN, 14, BHIKAJI CAMA PLACE, NEW DELHI - 110 066 BY ADV.T.N.GIRIJA SRI.S.SUJIN THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 22.03.2019 ALONG WITH CONT. CASE (C) NOS.255, 307, 643, 644 AND 646 OF 2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

Con.Case(C)No.641 of 2019
: 3 :
APPENDIX PETITIONER'S EXHIBITS:
ANNEXURE I TRUE COPY OF THE JUDGMENT DATED 12.10.2018 IN W.P.(C)NO. 7288 OF 2015.
ANNEXURE II TRUE COPY CIRCULAR NO. PEN-I/12/33/96/AMENDMENT/VOL.IV/16762 DATED 22.01.2019 ISSUED BY THE RESPONDENT TO ALL REGIONAL PROVIDENT FUND COMMISSIONERS (IN CHARGE OF REGIONS).
// TRUE COPY // P.S. TO JUDGE