Kerala High Court
Babu.N vs Rajesh Bansal on 22 March, 2019
Bench: Hrishikesh Roy, A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.HRISHIKESH ROY
&
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
FRIDAY, THE 22ND DAY OF MARCH 2019 / 1ST CHAITHRA, 1941
Con.Case(C)No.641 of 2019 IN WP(C)7288/2015
AGAINST THE JUDGMENT IN WP(C)7288/2015 of HIGH COURT DATED 12.10.2018
PETITIONERS/PETITIONERS 1, 17, 25, 34, 38, 39, 42, 50, 63, 91, 126, 132, 133, 152, 164 AND 173:
1 BABU.N, AGED 59 YEARS, S/O. NARAYANAN, MANAGER GR. IV, EMPLOYEE CODE -
1142, KERALA STATE FINANCIAL ENTERPRISES LIMITED, ILLATHU VELI,
PATTANAKKAD P.O, CHERTHALA
2 CHARLEY T J, AGED 59 YEARS, S/O. JOHN T.V, ASSISTANT MANAGER, EMPLOYEE
CODE - 1428, KERALA STATE FINANCIAL ENTERPRISES LIMITED, THONDAYIL,
44/1100, POTTAKUZHY ROAD, POTTAKUZHY, KALOOR, KOCHI P.O
3 VINU K F, AGED 36 YEARS, S/O. FRANCIS K J, SENIOR ASSISTANT, EMPLOYEE CODE
- 6666, KERALA STATE FINANCIAL ENTERPRISES LIMITED, KANJITHARA HOUSE,
KARUMBARATHU, GOTHARATH P.O, ERNAKULAM - 683 516
4 RETNAMMA T. P., AGED 59 YEARS, D/O. THAMI K. A., ASSISTANT MANAGER,
EMPLOYEE CODE - 1630, KERALA STATE FINANCIAL ENTERPRISES LIMITED,
MUTHIRANPARAMBIL HOUSE, PUTHENVELIKKARA P.O
5 SNEHALATHA K.K, AGED 58 YEARS, D/O.K.C.KANNAN, MANAGER GR.III (EMPLOYEE
CODE:1316), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED, VATTAKKATTU
HOUSE, KUZHUPILLY, AYYAMPILLY.P.O.
6 SOODATHBI P.M, AGED 58 YEARS S/O.MOHAMED P.A, DEPUTY MANAGER
(EMPLOYEE CODE:770), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
CHERUVALLYKUDY HOUSE, METHALA.P.O., KODUNGALLUR, THRISSUR.
7 NOORJAHAN BEEVI, AGED 58 YEARS, D/O.LATE S.MUHAMMED MAIDEEN, SPECIAL
GRADE ASST. (EMPLOYEE CODE:1389), THE KERALA STATE FINANCIAL ENTERPRISES
LIMITED, OOTTATHENGUNGAL HOUSE,
KEDAMANGALAM, NORTH APRaM.P.O., ERNAKULAM. 683 513.
8 GEETHA ASOKAN T.S, AGED 61 YEARS, D/O.T.V.SUBRAMANIAN, HIGHER GRADE
OFFICE ATTENDANT (EMPLOYEE CODE:3664), THE KERALA STATE FINANCIAL
ENTERPRISES LIMITED, PULIKKAPARAMBU, MANNAM.P.O., THALAPPILLY.
9 SEBI T.O AGED 59 YEARS, D/O.OUSEPH KUTTY, IAD-TSR-1, (EMPLOYEE CODE:3650),
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED, THANNIPILLY HOUSE,
PARUTHARA IX269, MANNAM.P.O., ERNAKULAM.683 520.
Con.Case(C)No.641 of 2019
: 2 :
10 SOMANATHAN A.N, AGED 59 YEARS S/O.A S N NAMBEESAN, CHIEF MANAGER,
EMPLOYEE CODE:784, THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
ARIKKARA HOUSE, POOTHOLE, TRISSUR-4.
11 VILASINI K.V, AGED 59 YEARS, W/O.KARTHIKEYAN G, DEPUTY MANAGER,
(EMPLOYEE CODE:2218), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
VALLEVELI, CMC-25, CHERTHALA.P.O., ALAPPUZHA-688 524.
12 SUBHA T.P., AGED 60 YEARS, D/O.PADMANABHAN N.K, DEPUTY MANAGER,
(EMPLOYEE CODE:1795), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
PUTTINGAL HOUSE, UNICHIRA, CHANGAMPUZHA NAGAR.P.O., ERNAKULAM-682 033.
13 RAJENDRAN O.N, AGED 55 YEARS, S/O.NARAYANANKUTTY O.V, MANAGER GRADE III,
(EMPLOYEE CODE:1693), THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
ODASSERY HOUSE, KANNAKULANGARA, KOORKANCHERY P.O, THRISSUR, PIN - 680
007.
14 ABDUL RAVOOF V.K, AGED 60 YEARS, S/O.KOCHUNNI, DESPATCH ASSISTANT,
(EMPLOYEE CODE:2361), THE KERALA STATE FINANCIAL ENTERPRISES,
VELEEPARAMBIL HOUSE, NETTOOR.P.O., ERNAKULAM.
15 RAGINI B, AGED 60 YEARS, D/O.NANU, ASSISTANT MANAGER, (EMPLOYEE
CODE:2230), KERALA STATE FINANCIAL ENTERPRISES LIMITED, KAUSTHUBHAM,
PUNNAPRA.P.O., ALAPPUZHA-688 004.
BY ADVS.
SRI.S.M.PREM
SRI.H.NARAYANAN
SRI.P.RAMACHANDRAN (PALAKKAD)
RESPONDENTS:
RAJESH BANSAL, ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER, HEAD QUARTERS (PENSION), EMPLOYEES' PROVIDENT FUND ORGANISATION, (MINISTRY OF LABOUR AND EMPLOYMENT, GOVERNMENT OF INDIA) BHAVISHYA NIDHI BHAVWAN, 14, BHIKAJI CAMA PLACE, NEW DELHI - 110 066 BY ADV.T.N.GIRIJA SRI.S.SUJIN THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 22.03.2019 ALONG WITH CONT. CASE (C) NOS.255, 307, 643, 644 AND 646 OF 2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C)No.641 of 2019: 3 :
APPENDIX PETITIONER'S EXHIBITS:
ANNEXURE I TRUE COPY OF THE JUDGMENT DATED 12.10.2018 IN W.P.(C)NO. 7288 OF 2015.
ANNEXURE II TRUE COPY CIRCULAR NO. PEN-I/12/33/96/AMENDMENT/VOL.IV/16762 DATED 22.01.2019 ISSUED BY THE RESPONDENT TO ALL REGIONAL PROVIDENT FUND COMMISSIONERS (IN CHARGE OF REGIONS).
// TRUE COPY // P.S. TO JUDGE