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[Cites 0, Cited by 10] [Section 58(1)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1)(c) in The Registration Act, 1908

(c)any payment of money or delivery of goods made in the presence of the registering officer in reference to the execution of the document, and any admission of receipt of consideration, in whole or in part, made in his presence in reference to such execution.