Himachal Pradesh High Court
Gram Panchayat Ail vs . State Of H. P. & Ors. on 22 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Gram Panchayat Ail vs. State of H. P. & ors.
CWP No. 6267 of 2021 22.03.2022 Present: Mr. K. B. Khajuria, Advocate, for the petitioner.
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Mr. Vinod Thakur, Addl. A.G. with Mr. Yudhbir Singh Thakur, Dy. A.G and Mr. Rajat Chauhan, Law Officer, for respondents/State.
Ms. Monika, Advocate, vice Mr. Vijay Arora, Advocate, for respondent No. 4.
Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder.
List on 05.04.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge March 22, 2022 (sanjeev) ::: Downloaded on - 22/03/2022 20:15:15 :::CIS