Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Arunachal Pradesh - Subsection Section 3(4)(c) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006 (c)a statement on recent economic trends and future prospects for growth and development affecting fiscal position of the State Government;