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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974

(1)The Central Government shall, by notification in the Official Gazette, frame a scheme or schemes, to. be called Compulsory Deposit (Income- tax Payers) Scheme or Schemes, in relation to compulsory deposits.