Himachal Pradesh High Court
Yadupati Thakur vs State Of H.P. & Others on 8 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Yadupati Thakur versus State of H.P. & others .
CWP No. 3478 of 2021 08.03.2022 Present: Mr. Kush Sharma and Mr. Tejasvi Dogra, Advocates, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No. 1 to 3.
r to Mr. K.D. Shreedhar, Senior Advocate, with Mr. Saurabh Ahluwalia, Advocate, for respondent No. 4.
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( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 08, 2022 ( rajni ) ::: Downloaded on - 08/03/2022 20:13:51 :::CIS