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Patna High Court - Orders

Bhikhari Yadav vs Raju Yadav & Ors on 12 August, 2013

Author: Mandhata Singh

Bench: Mandhata Singh

           Patna High Court C.R. No.1706 of 2009 (09) dt.12-08-2013




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                             Civil Revision No.1706 of 2009
                        ======================================================
                        1. Victor Chand Lall, Purnia Motor Works Employees Parivahan
                        Swawalambi Sahakari Samiti Ltd. Mohalla- Sahaban, P.S.- Khajanchi Hat,
                        Distt.- Purnea Through Its Chief Executive And Secretary Md. Akbar Ali
                        Khan, Son Of Late Yar Ali Khan

                                                                                .... .... Petitioner/s
                                                          Versus
                        1. Sri Peter Lall @ Peter Derick Lyall S/O Late Victor Chand Lall By Faith
                        Christian And Citizen Of Australia R/O 16 Hawthorn Street- Loftus, New
                        South Wales (Sydney)-2232 Australia
                        2. Sri Pradeep Chand Lall S/O Late Kumar Vishan Chand Lall, The So
                        Called Attorney Of The Defendant No. 1 R/O Nazarganj House, Purnea
                        City, P.O.- Purnea City, P.S.- Sadar, Distt.- Purnea, At Present Residing At
                        12 Penn Court, 5b, Penn Road, Alipore, Calcutta-27

                                                                           .... .... Respondent/s
                        ======================================================
                                                           with
                                               Civil Revision No.2 of 2011
                        ======================================================
                        Bhikhari Yadav @ Panditjee
                                                                            .... .... Petitioner/s
                                                         Versus
                        Raju Yadav & Ors
                                                                           .... .... Respondent/s
                        ======================================================
                        Appearance :
                        (In C.R. No.1706 of 2009)
                        For the Petitioner/s    : Mr. Rashid Jihar
                        For the Respondent/s     : Mr.
                        (In C.R. No.2 of 2011)
                        For the Petitioner/s    : Mr. Gyanand Roy
                        For the Respondent/s     : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE MANDHATA SINGH
                        ORAL ORDER

09    12-08-2013

On the prayer of learned counsel for the petitioners, put up this case on 26th day of August, 2013.

(Mandhata Singh, J) Vikash/-