Patna High Court - Orders
Bhikhari Yadav vs Raju Yadav & Ors on 12 August, 2013
Author: Mandhata Singh
Bench: Mandhata Singh
Patna High Court C.R. No.1706 of 2009 (09) dt.12-08-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Revision No.1706 of 2009
======================================================
1. Victor Chand Lall, Purnia Motor Works Employees Parivahan
Swawalambi Sahakari Samiti Ltd. Mohalla- Sahaban, P.S.- Khajanchi Hat,
Distt.- Purnea Through Its Chief Executive And Secretary Md. Akbar Ali
Khan, Son Of Late Yar Ali Khan
.... .... Petitioner/s
Versus
1. Sri Peter Lall @ Peter Derick Lyall S/O Late Victor Chand Lall By Faith
Christian And Citizen Of Australia R/O 16 Hawthorn Street- Loftus, New
South Wales (Sydney)-2232 Australia
2. Sri Pradeep Chand Lall S/O Late Kumar Vishan Chand Lall, The So
Called Attorney Of The Defendant No. 1 R/O Nazarganj House, Purnea
City, P.O.- Purnea City, P.S.- Sadar, Distt.- Purnea, At Present Residing At
12 Penn Court, 5b, Penn Road, Alipore, Calcutta-27
.... .... Respondent/s
======================================================
with
Civil Revision No.2 of 2011
======================================================
Bhikhari Yadav @ Panditjee
.... .... Petitioner/s
Versus
Raju Yadav & Ors
.... .... Respondent/s
======================================================
Appearance :
(In C.R. No.1706 of 2009)
For the Petitioner/s : Mr. Rashid Jihar
For the Respondent/s : Mr.
(In C.R. No.2 of 2011)
For the Petitioner/s : Mr. Gyanand Roy
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE MANDHATA SINGH
ORAL ORDER
09 12-08-2013On the prayer of learned counsel for the petitioners, put up this case on 26th day of August, 2013.
(Mandhata Singh, J) Vikash/-