(6)Monthly payment of spirit cost price and bottling charges to the spirit and bottling contractor of country spirit: The spirit supply and bottling contractor of country spirit shall be entitled to receive monthly the total amount deposited in their favour as spirit cost price and bottling charges during the preceding month. The amount due from the spirit supply and bottling contractor such as godown rent and any other dues may be paid by deduction from the amount of spirit cost price and bottling charges which is refundable to him by the State Government.Part - III Common Rules for Foreign Liquor and Country Liquor