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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(8) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(8)Depending upon the nature of sub-system, the clinical establishments practicing Yoga System of Medicine shall be further classified into mutually exclusive sub-groups: (i) Ashtang Yoga; or (ii) Any such other Yoga sub-group as may be notified.