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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(9)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)no person other than a service provider involved in the treatment and care of a patient or engaged in documentation is having access to any protected health information.