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[Section 23]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 23(2) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011
| (i)(ii)(iii)(iv)(v)(vi)(vii)(viii)(ix) | District CollectorSuperintendent of Police/Police CommissionerDistrict Medical &Health OfficerDistrict CoordinatorHospital ServicesProject Director,District Rural Development AgencyRevenue DivisionalOfficers / Sub CollectorsThree members fromN.G.O.s / Specialists / Activists in the field of Welfare ofSenior Citizens, of whom one should be woman.Three members fromEminent Senior Citizens of whom one should be woman.Assistant Director, Welfare of Disabled &Senior Citizens | ::::::::: | ChairpersonMemberMemberMemberMemberMemberMemberMemberMember Secretary |