Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 220] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(1) in The Gujarat Land Grabbing (Prohibition) Act, 2020 (1)No person shall commit or cause to be committed land grabbing, by himself or through any other person.
