Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 11 in The Punjab Distillery Rules, 1932 11. The licensee may not hypothecate the whole or any part of the licensed premises without the previous written sanction of the[Excise Commissioner] [Legislative Supplement Part III dated 28.1.69.].Inspection
